Digvijay Singh @ Tufan (Third ... vs State Of U.P.
2015 Latest Caselaw 5037 ALL

Citation : 2015 Latest Caselaw 5037 ALL
Judgement Date : 3 December, 2015

Allahabad High Court

Digvijay Singh @ Tufan (Third ... vs State Of U.P. on 3 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5393 of 2015
 

 
Applicant :- Digvijay Singh @ Tufan (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gyan Singh
 
Counsel for Opposite Party :- Govt.Advocate,Sampurna Nand Shukla
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the complainant list on 5.1.2016.

Order Date :- 3.12.2015

Download the LatestLaws.com Mobile App