Citation : 2015 Latest Caselaw 5032 ALL
Judgement Date : 3 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10945 of 2015 Applicant :- Hashim Khan Opposite Party :- The State Of U.P. Counsel for Applicant :- Lalji Prasad Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 3.12.2015
A.
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