Nan Babu Yadav vs State Of U.P.
2015 Latest Caselaw 5027 ALL

Citation : 2015 Latest Caselaw 5027 ALL
Judgement Date : 3 December, 2015

Allahabad High Court

Nan Babu Yadav vs State Of U.P. on 3 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9947 of 2015
 

 
Applicant :- Nan Babu Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sadhu Sharan Chaubey
 
Counsel for Opposite Party :- Govt. Advocate,L.P.Bhatt
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

On the illness slip of Sri L.P. Bhatt, learned counsel for the complainant, the case is passed over for the day.

Learned counsel for the applicant is present.

List peremptorily in the next cause list.

Order Date :- 3.12.2015

Download the LatestLaws.com Mobile App