Preetam vs State Of U.P.
2015 Latest Caselaw 5022 ALL

Citation : 2015 Latest Caselaw 5022 ALL
Judgement Date : 3 December, 2015

Allahabad High Court

Preetam vs State Of U.P. on 3 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7632 of 2015
 

 
Applicant :- Preetam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anupriya Yadav,Anjana Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State and rejoinder affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant list in the next cause list.

Order Date :- 3.12.2015

Download the LatestLaws.com Mobile App