Dhuruv Kumar (Second Bail) vs State Of U.P.
2015 Latest Caselaw 5013 ALL

Citation : 2015 Latest Caselaw 5013 ALL
Judgement Date : 3 December, 2015

Allahabad High Court

Dhuruv Kumar (Second Bail) vs State Of U.P. on 3 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7605 of 2015
 

 
Applicant :- Dhuruv Kumar (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashish Raman Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Ashutosh Bajpai
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant list after two weeks.

Order Date :- 3.12.2015

Download the LatestLaws.com Mobile App