Comm. Of Management, B.S.S.I. ... vs Joint Director Of Education, ...
2015 Latest Caselaw 5010 ALL

Citation : 2015 Latest Caselaw 5010 ALL
Judgement Date : 3 December, 2015

Allahabad High Court

Comm. Of Management, B.S.S.I. ... vs Joint Director Of Education, ... on 3 December, 2015

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 8213 of 1997
 

 
Petitioner :- Comm. Of Management, B.S.S.I. College, Varanasi
 
Respondent :- Joint Director Of Education, Varanasi & Others
 
Counsel for Petitioner :- D.S.M. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

List has been revised.

No one is present on behalf of the petitioner to press this writ petition.

Writ Petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 3.12.2015

n.u.

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