Shalikram vs State Of U.P. & 3 Others
2015 Latest Caselaw 5002 ALL

Citation : 2015 Latest Caselaw 5002 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Shalikram vs State Of U.P. & 3 Others on 2 December, 2015

Bench: Vikram Nath, Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28303 of 2015
 

 
Petitioner :- Shalikram
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ravindra Sharma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Amar Singh Chauhan,J.

Put up as a fresh on 07.12.2015 before a Bench of which one of us (Vikram Nath, J.) is not a member after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 2.12.2015

atul

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