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Govind @ Guddu vs The State
2015 Latest Caselaw 4999 ALL

Citation : 2015 Latest Caselaw 4999 ALL
Judgement Date : 2 December, 2015

Allahabad High Court
Govind @ Guddu vs The State on 2 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9439 of 2015
 

 
Applicant :- Govind @ Guddu
 
Opposite Party :- The State
 
Counsel for Applicant :- Jitendra Singh
 
Counsel for Opposite Party :- Govt. Advocate,Mahendra Pratap
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 2.12.2015

A.

 

 

 
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