Citation : 2015 Latest Caselaw 4998 ALL
Judgement Date : 2 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- APPLICATION UNDER SECTION 24 C.P.C. No. - 111 of 2015 Applicant :- Sandeep Kumar Verma And Ors. Opposite Party :- Sri Ram Pal Verma Counsel for Applicant :- Anand Dubey,Vinay Kumar Verma Hon'ble Mahendra Dayal,J.
List again on 10th December, 2015 showing the name of Shri Abhyuday Mishra, Shri Hyder Abbas and Shri Harshit Singh as counsel for the respondents.
Order Date :- 2.12.2015
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