Citation : 2015 Latest Caselaw 4997 ALL
Judgement Date : 2 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL No. - 41 of 2011 Appellant :- Raj Narayan Singh S/O Late Sukh Deo Singh & Ors. Respondent :- Ram Yagya Singh & Ors. Counsel for Appellant :- R.R. Upadhyaya Counsel for Respondent :- Amit Srivastava Hon'ble Mahendra Dayal,J.
The learned counsel for the respondents no.2 and 7 submits that he will also file his Vakalatnama on behalf of the rest respondents.
The record of lower court has also been received.
List in the 2nd week of January, 2016.
Order Date :- 2.12.2015
Muk
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