Kailash Singh And Another vs Raghunath
2015 Latest Caselaw 4995 ALL

Citation : 2015 Latest Caselaw 4995 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Kailash Singh And Another vs Raghunath on 2 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 161 of 2011
 

 
Appellant :- Kailash Singh And Another
 
Respondent :- Raghunath
 
Counsel for Appellant :- H.G.S.Parihar
 
Counsel for Respondent :- Karunakar Srivastava,Mohd. Aslam Khan,Mohiuddin Khan
 

 
Hon'ble Mahendra Dayal,J.

No one appears on behalf of the appellants to press this second appeal in the revised list.

Shri Mohiuddin Khan, learned counsel for the respondent is present.

The second appeal is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 2.12.2015

Muk

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