Vijai Pal Yadav vs State Of U.P
2015 Latest Caselaw 4992 ALL

Citation : 2015 Latest Caselaw 4992 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Vijai Pal Yadav vs State Of U.P on 2 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7669 of 2015
 

 
Applicant :- Vijai Pal Yadav
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Ram Singh
 
Counsel for Opposite Party :- Govt.Advocate,Ravindra Shukla
 

 
Hon'ble Bachchoo Lal,J.

On the illness slip of Sri Ram Singh, learned counsel for the applicant, the case is passed over for the day.

List after three weeks.

Order Date :- 2.12.2015

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