Mithun Bhartiya vs State Of U.P.
2015 Latest Caselaw 4990 ALL

Citation : 2015 Latest Caselaw 4990 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Mithun Bhartiya vs State Of U.P. on 2 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9149 of 2015
 

 
Applicant :- Mithun Bhartiya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amar Nath Dubey
 
Counsel for Opposite Party :- Govt. Advocate,Salik Ram Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

Learned counsel for the complainant prays for and is granted one week time to file counter affidavit.

List on 9.12.2015.

Order Date :- 2.12.2015

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