Jagdish Prasad Tiwari vs State Of U.P. And Others
2015 Latest Caselaw 4989 ALL

Citation : 2015 Latest Caselaw 4989 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Jagdish Prasad Tiwari vs State Of U.P. And Others on 2 December, 2015

Bench: Rakesh Tiwari, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- SPECIAL APPEAL No. - 39 of 2013
 

 
Appellant :- Jagdish Prasad Tiwari
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- G.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,D.S.M.Tripathi,Pankaj Kumar Misrha,R.K. Singh,S.R. Singh,Vivek Pandey
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Shashi Kant,J.

Passed over on the illness slip of Sri Vivek Pandey, learned counsel for the respondent.

Order Date :- 2.12.2015

P.P.

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