Citation : 2015 Latest Caselaw 4988 ALL
Judgement Date : 2 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- CIVIL REVISION No. - 53 of 2015 Revisionist :- Naseer Khan And Ors. Opposite Party :- Riyaz Khan And Ors. Counsel for Revisionist :- P.K.Jaiswal Counsel for Opposite Party :- Mahendra Kumar Sharma Hon'ble Mahendra Dayal,J.
Heard learned counsel for the parties.
Judgment reserved.
Order Date :- 2.12.2015
Muk
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!