Thakur Radhey Shyam Ji Virajmaan ... vs Laviesh Kumar
2015 Latest Caselaw 4987 ALL

Citation : 2015 Latest Caselaw 4987 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Thakur Radhey Shyam Ji Virajmaan ... vs Laviesh Kumar on 2 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 260 of 2011
 

 
Appellant :- Thakur Radhey Shyam Ji Virajmaan Mandir Mohan Radha Kunj
 
Respondent :- Laviesh Kumar
 
Counsel for Appellant :- Dr. R.S. Pande,Dr. Ramsurat Pande
 
Counsel for Respondent :- Amit Srivastava
 

 
Hon'ble Mahendra Dayal,J.

The learned counsel for the respondent submits that he has no instruction.

Office is directed to issue notice to the respondent returnable by 19.1.2016.

List on 19.1.2016.

Order Date :- 2.12.2015

Muk

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