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Chandrika Prasad @ Dayaloo Baba ... vs Gauri Prasad S/O Raghubar & Ors.
2015 Latest Caselaw 4986 ALL

Citation : 2015 Latest Caselaw 4986 ALL
Judgement Date : 2 December, 2015

Allahabad High Court
Chandrika Prasad @ Dayaloo Baba ... vs Gauri Prasad S/O Raghubar & Ors. on 2 December, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 124 of 2011
 

 
Appellant :- Chandrika Prasad @ Dayaloo Baba S/O Putti Lal
 
Respondent :- Gauri Prasad S/O Raghubar & Ors.
 
Counsel for Appellant :- Rajendra Singh Chauhan
 

 
Hon'ble Mahendra Dayal,J.

On the request of learned counsel for the appellant list on 17.12.2015.

Interim order, if any, to continue till the next date of listing.

Order Date :- 2.12.2015

Muk

 

 

 
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