Jahid @ Pappu vs State Of U.P.
2015 Latest Caselaw 4983 ALL

Citation : 2015 Latest Caselaw 4983 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Jahid @ Pappu vs State Of U.P. on 2 December, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 366 of 2014
 

 
Appellant :- Jahid @ Pappu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Noor Mohammad
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Learned counsel for the appellant seeks three weeks' time to file a better affidavit explaining the delay of more than seven years in filing the present appeal.

On his request list in the month of January, 2016.

Order Date :- 2.12.2015

Ashish Pd.

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