Algu vs Brij Lal & 9 Ors.
2015 Latest Caselaw 4981 ALL

Citation : 2015 Latest Caselaw 4981 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Algu vs Brij Lal & 9 Ors. on 2 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 92 of 2006
 

 
Appellant :- Algu
 
Respondent :- Brij Lal & 9 Ors.
 
Counsel for Appellant :- Mohd.Abid Ali,Abid Ali
 
Counsel for Respondent :- Sharad Nandan Ojha,D C Mukherjee,Mohd. Abid Ali,Safiya Abid
 

 
Hon'ble Mahendra Dayal,J.

Shri Sharad Nandan Ojha, learned counsel for the respondents prays for adjournment.

List on 11th December, 2015.

Order Date :- 2.12.2015

Muk

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