Smt.Gedna @ Vedna (Major-B.C.) vs State Of U.P.And 4 Ors.
2015 Latest Caselaw 4980 ALL

Citation : 2015 Latest Caselaw 4980 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Smt.Gedna @ Vedna (Major-B.C.) vs State Of U.P.And 4 Ors. on 2 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1146 of 2015
 

 
Applicant :- Smt.Gedna @ Vedna (Major-B.C.)
 
Opposite Party :- State Of U.P.And 4 Ors.
 
Counsel for Applicant :- Tarun Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Vijay Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present on behalf of the opposite parties no. 2 to 5 while learned counsel for the applicant and learned A.G.A are present.

List peremptorily after two weeks.

Order Date :- 2.12.2015

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