Dwarika And Another vs The State Of U.P.
2015 Latest Caselaw 4979 ALL

Citation : 2015 Latest Caselaw 4979 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Dwarika And Another vs The State Of U.P. on 2 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8352 of 2015
 

 
Applicant :- Dwarika And Another
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Rajiva Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicants, list after three weeks.

Order Date :- 2.12.2015

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