Ram Dulare vs Narendra Kumar S/O Gyan Prakash
2015 Latest Caselaw 4977 ALL

Citation : 2015 Latest Caselaw 4977 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Ram Dulare vs Narendra Kumar S/O Gyan Prakash on 2 December, 2015

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SECOND APPEAL No. - 254 of 2011
 

 
Appellant :- Ram Dulare
 
Respondent :- Narendra Kumar S/O Gyan Prakash
 
Counsel for Appellant :- Sarvesh Kumar Shukla,Virendra Singh
 

 
Hon'ble Mahendra Dayal,J.

In pursuance of order dated 10.8.2011 steps taken by the appellant in the month of April,2015 and notice issued to the sole respondent.

As per office report the notice is returned unserved.

The appellant is directed to take fresh steps within a week.

The office shall issue process fixing 20.1.2016.

List on 20.1.2016.

Order Date :- 2.12.2015

Muk

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