Deshraj Gupta vs State Of U.P.
2015 Latest Caselaw 4975 ALL

Citation : 2015 Latest Caselaw 4975 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Deshraj Gupta vs State Of U.P. on 2 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9597 of 2015
 

 
Applicant :- Deshraj Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sumit K. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Brijesh Kr. Yadav
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit has been filed on behalf of the applicant be taken on record.

Learned counsel for the complainant prays for and is granted further one week and no more time to file counter affidavit.

List on 9.12.2015.

Order Date :- 2.12.2015

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