Umesh Kumar @ Nanhe Bhaiya @ Umesh vs State Of U.P.
2015 Latest Caselaw 4973 ALL

Citation : 2015 Latest Caselaw 4973 ALL
Judgement Date : 2 December, 2015

Allahabad High Court

Umesh Kumar @ Nanhe Bhaiya @ Umesh vs State Of U.P. on 2 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Criminal Misc. Correction Application No. 124273 of 2015
 
In
 
Case :- BAIL No. - 10728 of 2015
 

 
Applicant :- Umesh Kumar @ Nanhe Bhaiya @ Umesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Yogendra Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant.

Correction application is allowed.

Necessary correction has been incorporated in the order dated 26.11.2015.

In the last line of paragraph no. 2 of the order dated 26.11.2015 " since 5.2.2015 " be read as "since 5.2.2014 " and in the second line of paragraph no. 4 of the same order "Case Crime No. 60 of 2015" be read as Case crime no. 60 of 2014".

Order Date :- 2.12.2015

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