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Arun Kumar Dean vs Additional District Judge, Court ...
2015 Latest Caselaw 4962 ALL

Citation : 2015 Latest Caselaw 4962 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Arun Kumar Dean vs Additional District Judge, Court ... on 1 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 6077 of 2013
 

 
Petitioner :- Arun Kumar Dean
 
Respondent :- Additional District Judge, Court No. 4 Sultanpur & Others
 
Counsel for Petitioner :- Rajendra Pratap Singh,In Person
 
Counsel for Respondent :- Manish Kumar,Rishi Raj
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

No one appears on behalf of opposite party no.3.

Let fresh notice be issued on behalf of opposite party no.3, dasti as well at an early date.

Order Date :- 1.12.2015

Arvind

 

 

 
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