C/M Bhagauti Adarsh Janjati Laghu ... vs State Of U.P. Thru Its ...
2015 Latest Caselaw 4961 ALL

Citation : 2015 Latest Caselaw 4961 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

C/M Bhagauti Adarsh Janjati Laghu ... vs State Of U.P. Thru Its ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 3757 of 2015
 

 
Petitioner :- C/M Bhagauti Adarsh Janjati Laghu Madhyamik Vidhyalaya& Anr.
 
Respondent :- State Of U.P. Thru Its Prin.Secy.Deptt.Of Institutional &Ors
 
Counsel for Petitioner :- Apoorva Tewari
 
Counsel for Respondent :- C.S.C.,Pt S. Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

A week's further time is allowed for filing rejoinder affidavit.

List thereafter. Interim order, if any, is extended till the next date of listing.

Order Date :- 1.12.2015

MH/-

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