Ram Das vs State Of U.P. Thru Collector ...
2015 Latest Caselaw 4959 ALL

Citation : 2015 Latest Caselaw 4959 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Ram Das vs State Of U.P. Thru Collector ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 5681 of 2015
 

 
Petitioner :- Ram Das
 
Respondent :- State Of U.P. Thru Collector Hardoi And Others
 
Counsel for Petitioner :- Rakesh K. Tripathi,Anand Prakash
 
Counsel for Respondent :- C.S.C.,Sharad Tewari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed by Sri Sharad Tewari, six week's further time is allowed for filing counter affidavit.

List thereafter.

Order Date :- 1.12.2015

MH/-

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