Smt. Jyoti Srivastava Thru Her ... vs Sri Mahendra Srivastava
2015 Latest Caselaw 4958 ALL

Citation : 2015 Latest Caselaw 4958 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Smt. Jyoti Srivastava Thru Her ... vs Sri Mahendra Srivastava on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 377 of 2015
 

 
Petitioner :- Smt. Jyoti Srivastava Thru Her Husband Amit Srivastava & Anr
 
Respondent :- Sri Mahendra Srivastava
 
Counsel for Petitioner :- Rajneesh Kumar Mishra,Uttam Kumar Awasthi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file supplementary affidavit.

List thereafter.

Order Date :- 1.12.2015

Download the LatestLaws.com Mobile App