Vishnu Prasad [Objection Filed] vs State Of U.P. Thru Prin. Secy ...
2015 Latest Caselaw 4957 ALL

Citation : 2015 Latest Caselaw 4957 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Vishnu Prasad [Objection Filed] vs State Of U.P. Thru Prin. Secy ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2715 of 2008
 

 
Petitioner :- Vishnu Prasad [Objection Filed]
 
Respondent :- State Of U.P. Thru Prin. Secy Higher Education & 4 Ors.
 
Counsel for Petitioner :- S.P. Singh,Girijesh Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,A M Tripathi,I B Singh,Ms Amita Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, ten days further time is allowed for seeking instruction in the matter.

List on 14.12.2015.

Order Date :- 1.12.2015

MH/-

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