Ajit Dhawan vs Mrs. Matsue Maeda
2015 Latest Caselaw 4956 ALL

Citation : 2015 Latest Caselaw 4956 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Ajit Dhawan vs Mrs. Matsue Maeda on 1 December, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 413 of 1994
 

 
Appellant :- Ajit Dhawan
 
Respondent :- Mrs. Matsue Maeda
 
Counsel for Appellant :- Pankaj Naqvi,Nikhil Agrawal,V.B. Upadhaya
 
Counsel for Respondent :- K.M. Sinha,B.K. Narayan,D. Narain,J.Nagar,M.A. Qadeer,R.N. Singh,S.C. Verma,Shambhu Chopra
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the request of learned counsel for the parties.

List in the next cause list peremptorily.

Order Date :- 1.12.2015

Ashish Pd.

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