United India Insurance Co. Ltd. ... vs Smt. Leelawati & Ors.
2015 Latest Caselaw 4955 ALL

Citation : 2015 Latest Caselaw 4955 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

United India Insurance Co. Ltd. ... vs Smt. Leelawati & Ors. on 1 December, 2015

Bench: Shri Narayan Shukla, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1177 of 2011
 

 
Appellant :- United India Insurance Co. Ltd. Regional Office Arif Chamber
 
Respondent :- Smt. Leelawati & Ors.
 
Counsel for Appellant :- Ved Prakash,Tarun Kr. Mishra
 
Counsel for Respondent :- M. Waris Farooqui,Sachin Srivastava
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Mahendra Dayal,J.

(C.M. Application No. 122920 of 2015)

List in the month of January, 2016 for final disposal.

Order Date :- 1.12.2015

Muk

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