Jai Chand Sharma (Major-B.C.) vs State Of U.P.& Another
2015 Latest Caselaw 4954 ALL

Citation : 2015 Latest Caselaw 4954 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Jai Chand Sharma (Major-B.C.) vs State Of U.P.& Another on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6105 of 2014
 

 
Applicant :- Jai Chand Sharma (Major-B.C.)
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- Bajhul Quamar Siddiqui,Firoz Ahmad Khan
 
Counsel for Opposite Party :- Govt.Advocate,Puneet Saxena
 

 
Hon'ble Bachchoo Lal,J.

As prayed list at an early date.

Order Date :- 1.12.2015

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