Citation : 2015 Latest Caselaw 4953 ALL
Judgement Date : 1 December, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4779 of 2015 Applicant :- Amresh Kumar Lonia Opposite Party :- The State Of U.P Counsel for Applicant :- Arvind K. Verma,Farooq Ayoob Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
As prayed list at an early date.
Order Date :- 1.12.2015
A.
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