C/M Ramadhin Singh Inter College, ... vs State Of U.P. Thru Prin. Secy. ...
2015 Latest Caselaw 4950 ALL

Citation : 2015 Latest Caselaw 4950 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

C/M Ramadhin Singh Inter College, ... vs State Of U.P. Thru Prin. Secy. ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 7096 of 2012
 

 
Petitioner :- C/M Ramadhin Singh Inter College, Thru Its Manager
 
Respondent :- State Of U.P. Thru Prin. Secy. Madhyamik Shiksha & Others
 
Counsel for Petitioner :- Sudeep Seth
 
Counsel for Respondent :- C.S.C.,H.S.Jain,Rajesh Kumar,Vishnu Deo Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Sudeep Seth, learned Counsel for the petitioner, case is adjourned.

List again.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 1.12.2015

Arvind

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