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Amar Singh vs State Of U.P.
2015 Latest Caselaw 4949 ALL

Citation : 2015 Latest Caselaw 4949 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Amar Singh vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9493 of 2015
 

 
Applicant :- Amar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amar Nath Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 1.12.2015

A.

 

 

 
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