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Sanshlesh Kumar Mishra vs State Of U.P. Thorugh The ...
2015 Latest Caselaw 4948 ALL

Citation : 2015 Latest Caselaw 4948 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Sanshlesh Kumar Mishra vs State Of U.P. Thorugh The ... on 1 December, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7769 of 2010
 

 
Petitioner :- Sanshlesh Kumar Mishra
 
Respondent :- State Of U.P. Thorugh The Secy.Secondary Edu. Lucknow & Ors.
 
Counsel for Petitioner :- H.G.S.Parihar
 
Counsel for Respondent :- C.S.C.,Ajay Upadhyay,Piyush Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder Affidavit.

Order Date :- 1.12.2015

Arvind

 

 

 
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