Smt. Ranti Thru Her Husband Pappu vs State Of U.P.Thru Prin.Secy.Home ...
2015 Latest Caselaw 4947 ALL

Citation : 2015 Latest Caselaw 4947 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Smt. Ranti Thru Her Husband Pappu vs State Of U.P.Thru Prin.Secy.Home ... on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 378 of 2015
 

 
Petitioner :- Smt. Ranti Thru Her Husband Pappu
 
Respondent :- State Of U.P.Thru Prin.Secy.Home Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Narendra Kumar Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present on behalf of the petitioner even in the revised list while learned A.G.A is present.

The petition is dismissed for want of prosecution.

Order Date :- 1.12.2015

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