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Smt. Mahjabin Irfan Throu Her Son ... vs State Of U.P.Throu.Its ...
2015 Latest Caselaw 4944 ALL

Citation : 2015 Latest Caselaw 4944 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Smt. Mahjabin Irfan Throu Her Son ... vs State Of U.P.Throu.Its ... on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 233 of 2015
 

 
Petitioner :- Smt. Mahjabin Irfan Throu Her Son Nadeem Irfan
 
Respondent :- State Of U.P.Throu.Its Secy.(Home) Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- S.K.Srivastava,Kuldeep Singh
 
Counsel for Respondent :- Govt.Advocate,Amit Chaudhary
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, list at an early date.

Order Date :- 1.12.2015

A.

 

 

 
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