Pooja Singh And Another vs State Of U.P.Thru ...
2015 Latest Caselaw 4941 ALL

Citation : 2015 Latest Caselaw 4941 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Pooja Singh And Another vs State Of U.P.Thru ... on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 376 of 2015
 

 
Petitioner :- Pooja Singh And Another
 
Respondent :- State Of U.P.Thru Prin.Secy.Deptt.Of Home Lko.And Ors.
 
Counsel for Petitioner :- G.M.Kamil,Ravindra Kumar Rana
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, list in the next cause list.

Order Date :- 1.12.2015

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