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Mithlesh And Another ( Second Bail ... vs State Of U.P.
2015 Latest Caselaw 4938 ALL

Citation : 2015 Latest Caselaw 4938 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Mithlesh And Another ( Second Bail ... vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9269 of 2015
 

 
Applicant :- Mithlesh And Another ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dinesh Kr. Chaudhary,R D Shahi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

The record of the first bail application is not available.

List in the next cause list along with the record of the first bail application.

Order Date :- 1.12.2015

A.

 

 

 
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