Brijesh Narain Singh S/O Sri ... vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 4935 ALL

Citation : 2015 Latest Caselaw 4935 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Brijesh Narain Singh S/O Sri ... vs State Of U.P.Through Secretary ... on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 383 of 2010
 

 
Petitioner :- Brijesh Narain Singh S/O Sri Narain Singh And Another
 
Respondent :- State Of U.P.Through Secretary Education (Basic) & Others
 
Counsel for Petitioner :- M.S.Rathore,Vinay Mishra
 
Counsel for Respondent :- C.S.C.,Jogendra Nath Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 122867 of 2015)

This is an application for disposal of the applications pending in the writ petition.

Application is allowed.

Office is directed to list the C.M.Application no. 32063 of 2012 at an early date.

Order Date :- 1.12.2015

Arvind

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