Avadh Kishore Shukla vs State Of U.P.Through Secy.
2015 Latest Caselaw 4934 ALL

Citation : 2015 Latest Caselaw 4934 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Avadh Kishore Shukla vs State Of U.P.Through Secy. on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3664 of 2002
 

 
Petitioner :- Avadh Kishore Shukla
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- Kripa Shankar Shukla
 
Counsel for Respondent :- C.S.C.,H.S.Seth,Manik Sinha,S.S.Seth
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request of Sri Manik Sinha, the case is adjourned.

List in next cause list.

Order Date :- 1.12.2015

MH/-

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