Ram Singh @ Kan Singh vs State Of U.P.
2015 Latest Caselaw 4931 ALL

Citation : 2015 Latest Caselaw 4931 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Ram Singh @ Kan Singh vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10196 of 2015
 

 
Applicant :- Ram Singh @ Kan Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kaushal Kishore Tewari
 
Counsel for Opposite Party :- Govt. Advocate,Jai Pal Singh
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the complainant be taken on record.

Learned A.G.A prays for and is granted one week time to file counter affidavit.

List thereafter.

Order Date :- 1.12.2015

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