Ayush Verma @ Satyam Throu.Their ... vs State Of ...
2015 Latest Caselaw 4930 ALL

Citation : 2015 Latest Caselaw 4930 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Ayush Verma @ Satyam Throu.Their ... vs State Of ... on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 350 of 2013
 

 
Petitioner :- Ayush Verma @ Satyam Throu.Their Father Sri Radhey Lal & Anr
 
Respondent :- State Of U.P.Throu.Prin.Secy.Deptt.Of Home U.P.Lko.& Ors.
 
Counsel for Petitioner :- Praveen Tripathi
 
Counsel for Respondent :- Govt.Advocate,Aftab Alam,Ashish Kumar Shukla,Dinesh Kumar Soni,Qazi Mohd. Ahmad
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present for the petitioner even in the revised list while learned counsel for the respondent as well as learned A.G.A are present.

List peremptorily after two weeks.

Order Date :- 1.12.2015

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