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Badlu vs State Of U.P.
2015 Latest Caselaw 4929 ALL

Citation : 2015 Latest Caselaw 4929 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Badlu vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9599 of 2015
 

 
Applicant :- Badlu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amrit Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

List thereafter.

Order Date :- 1.12.2015

A.

 

 

 
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