Oriental Insurance Co. Thru. ... vs Smt. Ranjana & 3 Others
2015 Latest Caselaw 4928 ALL

Citation : 2015 Latest Caselaw 4928 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Oriental Insurance Co. Thru. ... vs Smt. Ranjana & 3 Others on 1 December, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 7235 of 2015
 

 
Petitioner :- Oriental Insurance Co. Thru. Senior Divisional Manager
 
Respondent :- Smt. Ranjana & 3 Others
 
Counsel for Petitioner :- Miss Alka Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notices on behalf of opposite party nos. 3 & 4 have been accepted by learned Chief Standing Counsel.

Issue notice to opposite party nos. 1 & 2, dasti as well returnable at an early date.

Order Date :- 1.12.2015

Arvind

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