Azad Yadav @ Azad Singh vs State Of U.P.
2015 Latest Caselaw 4926 ALL

Citation : 2015 Latest Caselaw 4926 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Azad Yadav @ Azad Singh vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9839 of 2015
 

 
Applicant :- Azad Yadav @ Azad Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manisha Singh
 
Counsel for Opposite Party :- Govt. Advocate,Anand Kumar
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the State be taken on record.

Learned counsel for the applicant submits that rejoinder affidavit has been filed on behalf of the applicant in the office on 30.11.2015 but the same is not on record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 1.12.2015

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