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Mahesh vs State Of U.P.
2015 Latest Caselaw 4925 ALL

Citation : 2015 Latest Caselaw 4925 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Mahesh vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10864 of 2015
 

 
Applicant :- Mahesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Sharma,Prabhu Sharan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of the applicant be taken on record.

Learned counsel for the applicant prays for and is granted one week time to file a supplementary affidavit annexing the certified copy of the FIR of  Case Crime No. 562 of 2013.

List on 9.12.2015.

Order Date :- 1.12.2015

A.

 

 

 
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