Kripa Ram Kashyap vs State Of U.P.
2015 Latest Caselaw 4922 ALL

Citation : 2015 Latest Caselaw 4922 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Kripa Ram Kashyap vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10886 of 2015
 

 
Applicant :- Kripa Ram Kashyap
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhananjai Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted three week's time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 1.12.2015

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