Paley ( Second Bail ) vs State Of U.P.
2015 Latest Caselaw 4920 ALL

Citation : 2015 Latest Caselaw 4920 ALL
Judgement Date : 1 December, 2015

Allahabad High Court

Paley ( Second Bail ) vs State Of U.P. on 1 December, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9766 of 2015
 

 
Applicant :- Paley ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pratul Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

The record of the first bail application no. 526 of 2012 is not available.

List in the next cause list along with first bail application no. 526 of 2012.

Order Date :- 1.12.2015

Download the LatestLaws.com Mobile App